B.V. KARANTH Vs. STATE OF M.P. & ANR.
LAWS(SC)-1987-1-125
SUPREME COURT OF INDIA
Decided on January 13,1987
B.V. Karanth
Appellant
VERSUS
State of M.P. and Anr.
Respondents
JUDGEMENT
- (1.) The special leave petition is dismissed.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.