PUNJAB NATIONAL BANK Vs. METAL FORGING PVT. LTD. & ORS.

LAWS(SC)-1987-2-170

SUPREME COURT OF INDIA

Decided on February 16,1987

PUNJAB NATIONAL BANK Appellant

VERSUS

Metal Forging Pvt. Ltd. And Ors. Respondents

- (1.) Special Leave granted. Pending Notice of Motion there shall be stay of the judgment of the High Court.;