JUDGEMENT
-
(1.) Issue notice and stay in all the matter where it is not issued.
(2.) The interim order passed in these cases are modified as follows
(3.) No hawker shall carry on business within 30 yards from main gates of Safdarjang and Ram Manohar Lohia Hospital.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.