DR. MOTA SHIVRAM KARANTH & ORS. Vs. STATE OF KARNATAKA & ORS.
LAWS(SC)-1987-3-103
SUPREME COURT OF INDIA
Decided on March 24,1987

Dr. Mota Shivram Karanth And Ors. Appellant
VERSUS
State of Karnataka and Ors. Respondents

JUDGEMENT

- (1.) Issue notice on the Writ Petition.
(2.) Issue notice returnable in four weeks. On the stay application, until further orders status quo as regards possession shall be maintained.;


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