MARATHWADA UNIVERSITY Vs. SURESH SHIVAJAPPA HATE & ORS. ETC. ETC.
LAWS(SC)-1987-4-111
SUPREME COURT OF INDIA
Decided on
April 10,1987
MARATHWADA UNIVERSITY
Appellant
VERSUS
Suresh Shivajappa Hate And Ors. Etc. Etc.
Respondents
JUDGEMENT
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(1.) The special leave petitions will be listed for final hearing at the bottom of misc. matters on 14.4.87. Until further orders students will be allowed to appear in the examination as allowed by the High Court and their results will also be announced.;
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