DR. PRADEEP JAIN ETC. Vs. UNION OF INDIA AND OTHERS

LAWS(SC)-1987-4-104

SUPREME COURT OF INDIA

Decided on April 30,1987

Dr. Pradeep Jain Etc. Appellant

VERSUS

UNION OF INDIA AND OTHERS Respondents

- (1.) Review Petition is barred by time. It is accordingly dismissed.;