RESIDENTS OF BHOGALPUR HARIJAN TOLA Vs. STATE OF BIHAR AND ORS.

LAWS(SC)-1987-7-58

SUPREME COURT OF INDIA

Decided on July 23,1987

Residents Of Bhogalpur Harijan Tola Appellant

VERSUS

STATE OF BIHAR AND ORS. Respondents

- (1.) Heard learned counsel for the parties. Writ Petition i terms the signed order placed on the file.;