PARMANAND KATARA Vs. UNION OF INDIA & ORS.
LAWS(SC)-1987-9-62
SUPREME COURT OF INDIA
Decided on September 09,1987

PARMANAND KATARA Appellant
VERSUS
Union of India And Ors. Respondents

JUDGEMENT

- (1.) Issue Notice to the Union of India and to all the State Governments.;


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