CHANDRA NATH BANIK & ANR. Vs. STATE OF WEST BENGAL

LAWS(SC)-1987-4-102

SUPREME COURT OF INDIA

Decided on April 21,1987

Chandra Nath Banik And Anr. Appellant

VERSUS

STATE OF WEST BENGAL Respondents

- (1.) Notice in Review Petition on the question of sentence only. Sentence of Death is stayed pending disposal of the Review Petitions.;