STATE OF ASSAM Vs. SAMIRAM GOSWAMI & ORS.

LAWS(SC)-1987-2-166

SUPREME COURT OF INDIA

Decided on February 04,1987

STATE OF ASSAM Appellant

VERSUS

Samiram Goswami And Ors. Respondents

- (1.) Let notice be issued to Attorney General returnable on 11.2.87. In the meanwhile, the trial of the case will be stayed.;