GOVERNMENT OF ANDHRA PRADESH & ANR. ETC. Vs. A. PADMANABHA RAO & ANR.

LAWS(SC)-1987-4-112

SUPREME COURT OF INDIA

Decided on April 21,1987

Government Of Andhra Pradesh And Anr. Etc. Appellant

VERSUS

A. Padmanabha Rao And Anr. Respondents

- (1.) Leave granted. After hearing counsel for the appellants the appeals are disposed of in terms of the signed order placed on the file.;