MRS. MARIAM CHACKO Vs. UNION OF INDIA & ANR.

LAWS(SC)-1987-4-107

SUPREME COURT OF INDIA

Decided on April 15,1987

Mrs. Mariam Chacko Appellant

VERSUS

Union Of India And Anr. Respondents

- (1.) Issue notice returnable within three weeks.
(2.) The matter will be listed along with W.P. No. 9566/83.;