THE ALUMINIUM INDUSTRIES Vs. MADRAS ALUMINIUM
LAWS(SC)-1987-3-102
SUPREME COURT OF INDIA
Decided on March 23,1987

The Aluminium Industries Appellant
VERSUS
Madras Aluminium Respondents

JUDGEMENT

- (1.) Special leave granted. Appeal heard on present paper books and is disposed of in terms of the signed order placed on the file.;


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