GENERAL SALES PRIVATE LIMITED Vs. GOPAL MUKHERJEE INCOME TAX OFFICER CENTRAL CIRCLE VIII NEW DELHI
LAWS(SC)-1987-2-125
SUPREME COURT OF INDIA
Decided on February 20,1987

General Sales Private Limited Appellant
VERSUS
Gopal Mukherjee, Income Respondents

JUDGEMENT

- (1.) The appeal is dismissed. We may observe, however, that the comments made by the High court on the merits of the case should not influence the trial court when appraising the evidence and reaching its own findings.;


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