RAM BHUSHAN MEHROTRA & ORS. Vs. THE EDITOR, HINDUSTAN TIMES, & ORS.
LAWS(SC)-1987-2-171
SUPREME COURT OF INDIA
Decided on February 16,1987
Ram Bhushan Mehrotra And Ors.
Appellant
VERSUS
The Editor, Hindustan Times, And Ors.
Respondents
JUDGEMENT
- (1.) Issue notice.;
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