A. VEERRAJU & ORS. Vs. STATE OF ANDHRA PRADESH & ORS.
LAWS(SC)-2017-8-167
SUPREME COURT OF INDIA
Decided on
August 09,2017
A. Veerraju And Ors.
Appellant
VERSUS
State of Andhra Pradesh and Ors.
Respondents
JUDGEMENT
KURIAN,J. -
(1.) Diary Nos.22719/2017, 23413/2017, 23403/2017, 23702/2017, 22083/2017, 22777/2017, 16514/2017, 19914/2017, 16216/2017, 19908/2017, 23407/2017 and 23701/2017 are taken on Board.
(2.) Permission to file special leave petition(s) is granted.
(3.) Delay condoned.;
(2.) Permission to file special leave petition(s) is granted.
(3.) Delay condoned.;
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