M/S. PARAMOUNT COMMUNICATIONS LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 7

LAWS(SC)-2017-7-220

SUPREME COURT OF INDIA

Decided on July 14,2017

M/S. Paramount Communications Ltd. Appellant

VERSUS

Principal Commissioner Of Income Tax 7 Respondents

- (1.) The Special Leave Petition is dismissed.
(2.) Pending application(s), if any, stands disposed of accordingly.;