CITIZEN COOPERATIVE SOCIETY LIMITED THROUGH ITS MANAGING DIRECTOR, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 9(1) HYDERABAD
LAWS(SC)-2017-11-179
SUPREME COURT OF INDIA
Decided on
November 21,2017
Citizen Cooperative Society Limited Through Its Managing Director, Hyderabad
Appellant
VERSUS
Assistant Commissioner Of Income Tax Circle 9(1) Hyderabad
Respondents
JUDGEMENT
Mr. A.K. Sikri, J. -
(1.) Application for hearing in open Court is rejected.
(2.) The instant petition is filed seeking review of judgment dated 08.08.2017 passed in the aforementioned Civil Appeal.
(3.) We have gone through the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.;
(2.) The instant petition is filed seeking review of judgment dated 08.08.2017 passed in the aforementioned Civil Appeal.
(3.) We have gone through the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.;
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