ASHOKBHAI H. JARIWALA DEAD Vs. ASSTT. COMMISSIONER OF INCOME TAX

LAWS(SC)-2017-7-210

SUPREME COURT OF INDIA

Decided on July 03,2017

Ashokbhai H. Jariwala Dead Appellant

VERSUS

ASSTT. COMMISSIONER OF INCOME TAX Respondents

- (1.) We do not find any merit in this Special Leave Petition.
(2.) The Special Leave Petition, is accordingly, dismissed.;