COMMISSIONER OF INCOME TAX Vs. M/S SIYARAM METAL UDYOG PVT LTD

LAWS(SC)-2017-2-214

SUPREME COURT OF INDIA

Decided on February 06,2017

COMMISSIONER OF INCOME TAX Appellant

VERSUS

M/S Siyaram Metal Udyog Pvt Ltd Respondents

- (1.) Delay condoned.
(2.) Leave Granted.
(3.) To be heard along with Civil Appeal No. 2651 of 2015.;