MEERUT KENDRIYA THOK UPBHOKTA SAHAKARI BANDAR Vs. VAKIL CHAND JAIN AND ORS

LAWS(SC)-2017-2-71

SUPREME COURT OF INDIA

Decided on February 03,2017

Meerut Kendriya Thok Upbhokta Sahakari Bandar Appellant

VERSUS

Vakil Chand Jain And Ors Respondents

KURIAN,J. - (1.) Delay condoned.
(2.) Issue notice.
(3.) Mr. Anupam Lal Das, learned counsel, appears and accepts notice for the respondents.;