BIPINCHANDRA CHIMANLAL DOSHI Vs. COMMISSIONER OF INCOME TAX II
LAWS(SC)-2017-7-209
SUPREME COURT OF INDIA
Decided on
July 14,2017
Bipinchandra Chimanlal Doshi
Appellant
VERSUS
Commissioner Of Income Tax Ii
Respondents
JUDGEMENT
-
(1.) The Special Leave Petition is dismissed.;
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