D.K. GARG Vs. COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN
LAWS(SC)-2017-12-126
SUPREME COURT OF INDIA
Decided on
December 01,2017
D.K. Garg
Appellant
VERSUS
Commissioner Of Income Tax Aayakar Bhawan
Respondents
JUDGEMENT
A.K.SIKRI,J -
(1.) Leave granted.;
Copyright © Regent Computronics Pvt.Ltd.