JUDGEMENT
UDAY UMESH LALIT,J. -
(1.) This appeal by special leave challenges the Judgment and Order dated 20.04.2010 passed by the High Court at Calcutta dismissing Criminal Appeal No.53 of 1997 preferred by the appellant herein and thereby
affirming his conviction and sentence under Section 302 read with Section
34 of the Indian Penal Code (for short "IPC").
(2.) According to the prosecution, on 12.07.1993 at about 6.00 AM PW6 Gautam Kheto found a dead body lying on the road in front of his house
with a handkerchief tied around the neck. He reported the incident which
was recorded in G.D. Book of Muchipara Police Station dated 12.07.1993,
whereafter the police conducted inquest on the dead body and sent it for
autopsy. The dead body was having a tattoo on the right fore-arm with
"Ramchandra Singh" written in Hindi.Post-mortem examination was
conducted by PW18 Dr. Rabindra Basu who opined that the death was due
to strangulation and the ligature mark and head injuries were ante-mortem in
nature.
(3.) At about 10.10 PM on the same day i.e. 12.07.1993 PW4 Jai Kishore Guin came to Muchipara Police Station and made a statement that he had
heard conversation between PW3 Kailash Srivastava and PW16 Shyamlal
Jadav which suggested that they had knowledge about the incident. The
investigating officer could then find both PW16 Kailash Srivastava and PW6
Shyamlal Yadav on 13.07.1993. According to both these witnesses they had
seen an old man and four other persons alighting from a taxi near a
sweetmeat shop in Akrur Dutta Lane and that the old man, who was in
drunken condition was taken away by the other persons. According to these
witnesses, the number of taxi was 3157. The investigating officer then
located the taxi driver, i.e. PW5 Laxminarayan Dey, who stated that in the
intervening night of 11.07.1993 and 12.07.1993 five persons had boarded his
taxi, four persons were younger in age, while one was an old man.
According to this witness there was some altercation amongst them; that
near a sweetmeat shop all of them alighted and that when they came back
only four of them had returned. He thereafter dropped them at Rajabazar.;
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