THAKORBHAI MAGANBHAI PATEL Vs. INCOME TAX OFFICER AND ORS
LAWS(SC)-2017-2-213
SUPREME COURT OF INDIA
Decided on February 03,2017

THAKORBHAI MAGANBHAI PATEL Appellant
VERSUS
Income Tax Officer And Ors Respondents

JUDGEMENT

- (1.) The special leave petition is dismissed.;


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