DAYA KISHAN JOSHI & ANR Vs. DYNEMECH SYSTEMS PVT LTD
LAWS(SC)-2017-7-228
SUPREME COURT OF INDIA
Decided on July 31,2017

Daya Kishan Joshi And Anr Appellant
VERSUS
Dynemech Systems Pvt Ltd Respondents

JUDGEMENT

- (1.) As per office report dated 28th July, 2017 service of notice is complete but no one has entered appearance on behalf of the respondent.
(2.) Heard learned counsel appearing for the petitioners.
(3.) Hearing concluded.;


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