ABHAY MANOHAR SAPRE, J. - (1.) Leave granted.
(2.) This appeal is filed against the final judgment and order dated 09.02.2010 passed by the High Court of Judicature at Bombay Bench at Aurangabad in Second Appeal No. 875 of 2009 whereby the second appeal filed by the appellant herein was dismissed at the admission stage.
(3.) We herein set out the facts, in brief, to appreciate the issue involved in this appeal.;