ZODIAC CLOTHING CO. LTD. Vs. APPAREL EXPORT PROMOTION COUNCIL & ORS.
LAWS(SC)-2017-11-168
SUPREME COURT OF INDIA
Decided on November 07,2017

Zodiac Clothing Co. Ltd. Appellant
VERSUS
Apparel Export Promotion Council And Ors. Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Heard the learned counsel appearing for the parties.
(3.) The appellant is a company engaged in the manufacture and sale of clothing articles under the brand name "Zodiac". As part of its business, the appellant exports its products to different countries.;


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