JUDGEMENT
-
(1.) Pursuant to our order dated 15th December, 2016, the representation of the appellant herein was considered by the competent authority. Orders dated 07.01.2017 are produced by the learned counsel for the respondent stating that the appellant has since been released.
(2.) In view thereof, we dispose of the present appeal.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.