B. NAGOJI RAO Vs. THE SPECIAL LAND ACQUISITION OFFICER & ANR.
LAWS(SC)-2017-7-185
SUPREME COURT OF INDIA
Decided on
July 20,2017
B. Nagoji Rao
Appellant
VERSUS
The Special Land Acquisition Officer And Anr.
Respondents
JUDGEMENT
Kurian, J. -
(1.) - There is a delay of 142 days (SLP(C) No.14353/2016), 148 days (SLP(C) No.14357/2016) and 110 days (SLP(C) No.14356/2016) in filing these petitions.
(2.) Delay condoned.
(3.) Leave granted.;
(2.) Delay condoned.
(3.) Leave granted.;
Copyright © Regent Computronics Pvt.Ltd.