N.K. PROTEINS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX

LAWS(SC)-2017-1-226

SUPREME COURT OF INDIA

Decided on January 16,2017

N.K. Proteins Ltd. Appellant

VERSUS

DEPUTY COMMISSIONER OF INCOME TAX Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petitions are dismissed.
(3.) Pending application(s), if any, stands disposed of accordingly.;