THE COMMISSIONER OF INCOME TAX 8 Vs. M/S HERTZ CHEMICALS LTD

LAWS(SC)-2017-1-225

SUPREME COURT OF INDIA

Decided on January 30,2017

The Commissioner Of Income Tax 8 Appellant

VERSUS

M/S Hertz Chemicals Ltd Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) To be heard along with C.A. No.284/2014.;