KEMPAIAH & ORS. Vs. S.S. MURTHY & ANR.

LAWS(SC)-2017-3-188

SUPREME COURT OF INDIA

Decided on March 02,2017

Kempaiah And Ors. Appellant

VERSUS

S.S. Murthy And Anr. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard the learned counsels for the parties and perused the relevant material.;