DAYAWANTI Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2017-8-202

SUPREME COURT OF INDIA

Decided on August 08,2017

DAYAWANTI Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag along with Civil Appeal No.6415 of 2016.;