YUSUF KHAN @ DILIP KUMAR THROUGH POWER OF ATTORNEY Vs. PRAJITA DEVELOPERS PVT LTD & ANR

LAWS(SC)-2017-8-210

SUPREME COURT OF INDIA

Decided on August 21,2017

Yusuf Khan @ Dilip Kumar Through Power Of Attorney Appellant

VERSUS

Prajita Developers Pvt Ltd And Anr Respondents

- (1.) Heard learned counsel the parties.
(2.) Arguments concluded.
(3.) Judgment reserved.;