STATE OF HARYANA & ANR ETC ETC Vs. GOBIND & ANR ETC ETC
LAWS(SC)-2017-9-185
SUPREME COURT OF INDIA
Decided on September 05,2017

State Of Haryana And Anr Etc Etc Appellant
VERSUS
Gobind And Anr Etc Etc Respondents

JUDGEMENT

- (1.) Heard learned counsel for the parties.
(2.) C.A.Nos.14149-14156/2017 @ SLP(C)NOS.24933-24940/ 2017 @ CC.....21657-21664/2016 are taken on board.
(3.) Substitution allowed.;


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