ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR AND OTHERS Vs. B.S. REDDY

LAWS(SC)-2017-2-112

SUPREME COURT OF INDIA

Decided on February 23,2017

Andhra Pradesh State Road Transport Corporation Rep By Its Managing Director And Others Appellant

VERSUS

B.S. Reddy Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard learned counsel for the parties.;