COMMISSIONER OF INCOME TAX (TDS) Vs. SIYARAM METAL UDYOG PVT. LTD
LAWS(SC)-2017-1-217
SUPREME COURT OF INDIA
Decided on
January 27,2017
COMMISSIONER OF INCOME TAX (TDS)
Appellant
VERSUS
Siyaram Metal Udyog Pvt. Ltd
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) To be heard along with Civil Appeal No. 2651 of 2015, Civil Appeal No. 9812 of 2014 and other connected matter.;
(2.) Leave granted.
(3.) To be heard along with Civil Appeal No. 2651 of 2015, Civil Appeal No. 9812 of 2014 and other connected matter.;
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