PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RANJIT KAUR
LAWS(SC)-2017-11-175
SUPREME COURT OF INDIA
Decided on
November 13,2017
Principal Commissioner Of Income Tax
Appellant
VERSUS
RANJIT KAUR
Respondents
JUDGEMENT
Mr. Rohinton Fali Nariman, J. -
(1.) Heard.
(2.) Delay condones
(3.) The special leave petition is dismissed.;
(2.) Delay condones
(3.) The special leave petition is dismissed.;
Copyright © Regent Computronics Pvt.Ltd.