IN RE: OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH & ORS. Vs. THE STATE
LAWS(SC)-2017-11-140
SUPREME COURT OF INDIA
Decided on November 01,2017

In Re: Outrage As Parents End Life After Childs Dengue Death And Ors. Appellant
VERSUS
THE STATE Respondents

JUDGEMENT

- (1.) We have gone through the affidavit filed on behalf of the Directorate General of Health Services.
(2.) It appears from the affidavit that various vector borne diseases are widespread in different parts of the country apparently due to an absence of solid waste management. Therefore, it appears that the crucial issue is really the management of solid waste.
(3.) Accordingly, we propose to limit this petition only to the issue of management of solid waste.;


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