M/S. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD., 2, WALLAJAH ROAD Vs. DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE

LAWS(SC)-2017-1-223

SUPREME COURT OF INDIA

Decided on January 20,2017

M/S. Tamil Nadu Tourism Development Corporation Ltd., 2, Wallajah Road Appellant

VERSUS

Deputy Commissioner Of Income Tax, Company Circle Respondents

- (1.) Leave granted.
(2.) Hearing expedited.;