COMMISSIONER OF INCOME TAX Vs. M/S GOKULA EDUCATION FOUNDATION

LAWS(SC)-2017-5-94

SUPREME COURT OF INDIA

Decided on May 01,2017

COMMISSIONER OF INCOME TAX Appellant

VERSUS

M/S Gokula Education Foundation Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No.9722/2016.;