BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR & ORS.
LAWS(SC)-2017-4-218
SUPREME COURT OF INDIA
Decided on
April 06,2017
BOARD OF CONTROL FOR CRICKET
Appellant
VERSUS
Cricket Aasociation Of Bihar And Ors.
Respondents
JUDGEMENT
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(1.) On being mentioned, the matter is taken on Board.
(2.) List the I.A. for Modification/Rectification of the Order dated 2.03.2017 at 3.45 p.m. on 10.04.2017.;
(2.) List the I.A. for Modification/Rectification of the Order dated 2.03.2017 at 3.45 p.m. on 10.04.2017.;
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