COMMISSIONER OF INCOME TAX II Vs. PTC SOFTWARE (I) PVT. LTD.

LAWS(SC)-2017-8-200

SUPREME COURT OF INDIA

Decided on August 04,2017

COMMISSIONER OF INCOME TAX II Appellant

VERSUS

Ptc Software (I) Pvt. Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) To be heard along with C.A. No.11341 of 2016.;