THE COMMISSIONER OF INCOME TAX BUSINESS WARD XV(3), CHENNAI Vs. M/S SANGHVI AND DOSHI ENTERPRISE

LAWS(SC)-2017-7-215

SUPREME COURT OF INDIA

Decided on July 10,2017

The Commissioner Of Income Tax Business Ward Xv(3), Chennai Appellant

VERSUS

M/S Sanghvi And Doshi Enterprise Respondents

- (1.) Delay condoned.
(2.) The special leave petitions are dismissed.
(3.) Pending applications, if any, stand disposed of.;