JUDGEMENT
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(1.) On the request of learned senior counsel appearing for the Union of India, list the matter on 7 th February, 2017.
(2.) In the meanwhile, we would like him to take definite instructions on whether the Draft Wetlands (Conservation and Management) Rules, 2016 which were said to have been circulated some time in March, 2016 have been finalized or not and, if not, reasons for the delay.
(3.) We would also like to know specifically whether the Central Wetlands Regulatory Authority, whose term expires on or about 14 th February, 2017, has been reconstituted and, if not, reasons for the delay.;
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