JUDGEMENT
KURIAN,J. -
(1.) Leave granted.
(2.) Heard Mr. Dhruv Mehta, learned senior counsel appearing for the appellants and Mr. Jitendra Sharma, learned senior counsel appearing for the respondents/employees.
(3.) The respondents/employees of Appellant No.1 Bank had approached the High Court praying for a direction for payment of pension under the Allahabad Bank (Employees) Pension Regulation, 1995 and also family pension in the case of some of the employees.;
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