DY. COMMNR. OF INCOME TAX, CHENNAI Vs. M/S. SUNDARAM FINANCE LTD
LAWS(SC)-2017-1-222
SUPREME COURT OF INDIA
Decided on
January 20,2017
Dy. Commnr. Of Income Tax, Chennai
Appellant
VERSUS
M/S. Sundaram Finance Ltd
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Hearing expedited.;
(2.) Hearing expedited.;
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