HAFFKINE BIO-PHARMACEUTICAL CORPORATION LTD. Vs. M/S. NIRLAC CHEMICALS THROUGH ITS MANAGER & ORS.
LAWS(SC)-2017-7-147
SUPREME COURT OF INDIA
Decided on
July 27,2017
Haffkine Bio-Pharmaceutical Corporation Ltd.
Appellant
VERSUS
M/S. Nirlac Chemicals Through Its Manager And Ors.
Respondents
JUDGEMENT
DEEPAK GUPTA,J. -
(1.) Delay condoned in Special Leave Petition (C)....CC No(s).9316 of 2017.
(2.) Leave granted.
(3.) All the appeals are being disposed of by this common judgment.;
(2.) Leave granted.
(3.) All the appeals are being disposed of by this common judgment.;
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