COMMISSIONER OF INCOME TAX AND ANOTHER Vs. MOHD. YASIN

LAWS(SC)-2017-8-199

SUPREME COURT OF INDIA

Decided on August 04,2017

Commissioner of Income Tax and Another Appellant

VERSUS

Mohd. Yasin Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No.7209 of 2016.;